"Prahari" (A Regd.Society Of High ... vs Union Of India Thru Secy. New Delhi
2013 Latest Caselaw 385 ALL

Citation : 2013 Latest Caselaw 385 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

"Prahari" (A Regd.Society Of High ... vs Union Of India Thru Secy. New Delhi on 4 April, 2013

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?
 
Court No. - 9
 

 
Case :- WRIT - C No. - 11995 of 2012
 

 
Petitioner :- "Prahari" (A Regd.Society Of High Court Lawyers) & Others
 
Respondent :- Union Of India Thru Secy. New Delhi
 
Petitioner Counsel :- Kunal Ravi Singh
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

List in the next cause list showing name of Sri Ajay Bhanot as counsel for the respondent.

Order Date :- 4.4.2013

P.P.

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