Madhu Mangal Sharma vs State Of U.P. And Others
2013 Latest Caselaw 384 ALL

Citation : 2013 Latest Caselaw 384 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Madhu Mangal Sharma vs State Of U.P. And Others on 4 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 45358 of 2004
 

 
Petitioner :- Madhu Mangal Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sushil Shukla,S K Srivastava
 
Respondent Counsel :- C.S.C.,O.P.Singh,Sujeet Kumar Rai
 

 
Hon'ble Dilip Gupta,J.

Learned counsel for the respondents are granted three weeks' further time to file the counter affidavit.

List this petition in the week commencing 29th April, 2013.

Order Date :- 4.4.2013

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