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The Principal King Georg'S ... vs Surendra Kumar Pandey & Another
2013 Latest Caselaw 380 ALL

Citation : 2013 Latest Caselaw 380 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
The Principal King Georg'S ... vs Surendra Kumar Pandey & Another on 4 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5866 of 1996
 

 
Petitioner :- The Principal King Georg'S Medical College & Anoth
 
Respondent :- Surendra Kumar Pandey & Another
 
Petitioner Counsel :- Vikas Singh,I.B.Singh,Krishna Chandra
 
Respondent Counsel :- C.S.C.,G S Sikarwar,Suresh Chandra Misra
 

 
Hon'ble Pankaj Mithal,J.

The counter affidavit alleged to have been filed on behalf of respondent no. 1 which was sworn on 8.10.1996 is not on record.

Office is directed to trace out the same and to place it on record.

Put up on Monday ie. 8.4.2013.

Order Date :- 4.4.2013

SKS

 

 

 
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