Ravi Prakash Awasthi vs State Of U.P.Through Secy. ...
2013 Latest Caselaw 378 ALL

Citation : 2013 Latest Caselaw 378 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Ravi Prakash Awasthi vs State Of U.P.Through Secy. ... on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 176 of 1997
 

 
Petitioner :- Ravi Prakash Awasthi
 
Respondent :- State Of U.P.Through Secy. Housing Deptt. Lko & Others
 
Petitioner Counsel :- A.R.Khan
 
Respondent Counsel :- Umesh Chandra,A K Chaturvedi,Smt B Godiyal
 

 
Hon'ble Pankaj Mithal,J.

Case called out.

No one appears for the petitioner and even for the development authority and respondents no. 5 and 6.

It appears that the parties are not interested.

Let it be listed in due course.

Order Date :- 4.4.2013

SKS

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