Hari Lal Yadav vs State Of U.P. Thru Secy. Urban Dev. ...
2013 Latest Caselaw 375 ALL

Citation : 2013 Latest Caselaw 375 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Hari Lal Yadav vs State Of U.P. Thru Secy. Urban Dev. ... on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3608 of 2008
 

 
Petitioner :- Hari Lal Yadav
 
Respondent :- State Of U.P. Thru Secy. Urban Dev. & 3 Ors.
 
Petitioner Counsel :- H.K. Bhatt,Dilip Kumar Pathak
 
Respondent Counsel :- C.S.C.,Anand Swaroop Rai,Namit Sharma
 

 
Hon'ble Pankaj Mithal,J.

As prayed, three weeks time is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 4.4.2013

R.U.

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