M/S T.T Ltd.,Thru Managing Dir., ... vs The State Of U.P And Ors.
2013 Latest Caselaw 371 ALL

Citation : 2013 Latest Caselaw 371 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

M/S T.T Ltd.,Thru Managing Dir., ... vs The State Of U.P And Ors. on 4 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5183 of 2012
 

 
Petitioner :- M/S T.T Ltd.,Thru Managing Dir., And Ors. (Complaint Case)
 
Respondent :- The State Of U.P And Ors.
 
Petitioner Counsel :- Akhilesh Tripathi,Nilaya Gupta
 
Respondent Counsel :- Govt. Advocate,A.K. Verma
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.31500 of 2013)

List on 10.4.2013.

The application is accordingly allowed.

Let the counsel for the respondent be informed in writing through counsel for the petitioner.

Order Date :- 4.4.2013

A.Nigam

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