Sonu Pandey vs The State Of U.P
2013 Latest Caselaw 370 ALL

Citation : 2013 Latest Caselaw 370 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Sonu Pandey vs The State Of U.P on 4 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 4080 of 2011
 

 
Petitioner :- Sonu Pandey
 
Respondent :- The State Of U.P
 
Petitioner Counsel :- A.K. Pandey,1.K. Shukla,Prabhu Ranjan Tripathi,Sanju Tripathi,Srees Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

On request, list on 16.4.2013. However, it is made clear that no further adjournment would be given, whether supplementary affidavit is filed or not.

Order Date :- 4.4.2013

A.Nigam

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