Citation : 2013 Latest Caselaw 368 ALL
Judgement Date : 4 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 37582 of 1995 Petitioner :- Satish Chandra Dixit Respondent :- The Hon'Ble High Court Of Judicature At Alld. & Another Petitioner Counsel :- J.N. Singh,Amit Madhyan,Amit Narain,C.P. Tiwari,J.N. Singh,K.K. Mishra,P.K.Shukla,Rahul Sahai,Rajeev Sisodia,S.S.L. Srivastava Respondent Counsel :- C.S.C.,Yashwant Verma Hon'ble Rajes Kumar,J.
Civil Misc. Restoration Application.
Cause shown is sufficient. The application is allowed. The order dated 27.11.2012 is recalled and the writ petition is restored to its original number.
Order Date :- 4.4.2013
OP
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Hon'ble Rajes Kumar,J.
The order dated 27.11.2012 is recalled and the writ petition is restored to its original number.
For order see order of date passed on restoration application.
Order Date :- 4.4.2013
OP
'
Hon'ble Rajes Kumar,J.
Since I am sitting in a different jurisdiction, the case is released. List before the appropriate Bench. It shall not be treated as tied up or part heard to this Bench.
Order Date :- 4.4.2013
OP
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