Abhai Raj Singh vs Bank Of Baroda Dy.G.M. And Others
2013 Latest Caselaw 364 ALL

Citation : 2013 Latest Caselaw 364 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Abhai Raj Singh vs Bank Of Baroda Dy.G.M. And Others on 4 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 42842 of 2004
 

 
Petitioner :- Abhai Raj Singh
 
Respondent :- Bank Of Baroda Dy.G.M. And Others
 
Petitioner Counsel :- S.N.Dubey
 
Respondent Counsel :- Saumitra Singh,S.C.
 

 
Hon'ble Dilip Gupta,J.

Counter affidavit has not been filed till date though time was given on number of occasions.

Learned counsel for the respondent-Bank prays for and is granted three weeks' further time to file the counter affidavit.

List this petition in the week commencing 29th April, 2013.

Order Date :- 4.4.2013

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