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Smt. Laxmi Singh vs The State Of U.P. Thru' Education ...
2013 Latest Caselaw 363 ALL

Citation : 2013 Latest Caselaw 363 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
Smt. Laxmi Singh vs The State Of U.P. Thru' Education ... on 4 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 19300 of 2004
 

 
Petitioner :- Smt. Laxmi Singh
 
Respondent :- The State Of U.P. Thru' Education Secy. Sec. Edu. & Ors.
 
Petitioner Counsel :- S.S. Tomar
 
Respondent Counsel :- C.S.C.,R.M. Saggi
 

 
Hon'ble Dilip Gupta,J.

Sri R.M. Saggi, learned counsel for the respondents has sent an illness slip and the cases of Sri Siddharth Verma, learned counsel for the petitioner are reported to be adjourned upto 12th April, 2013.

List this petition in the next cause list.

Order Date :- 4.4.2013

SK

 

 

 
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