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Sayeed Ahmed vs State Of U.P. Thru' Ganna Vikas ...
2013 Latest Caselaw 360 ALL

Citation : 2013 Latest Caselaw 360 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
Sayeed Ahmed vs State Of U.P. Thru' Ganna Vikas ... on 4 April, 2013
Bench: Dilip Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 22286 of 2005
 

 
Petitioner :- Sayeed Ahmed
 
Respondent :- State Of U.P. Thru' Ganna Vikas Lucknow And Another
 
Petitioner Counsel :- Khalil Ahmed Ansari,M.S. Ansari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Supplementary rejoinder affidavit filed today be kept on record.

As prayed for by learned counsel for the petitioner, list this petition in the next cause list with Writ Petition No.43944 of 1997.

Order Date :- 4.4.2013

SK

 

 

 
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