Tripurari Mishra vs State Of U.P. And Others
2013 Latest Caselaw 358 ALL

Citation : 2013 Latest Caselaw 358 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Tripurari Mishra vs State Of U.P. And Others on 4 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 17508 of 2004
 

 
Petitioner :- Tripurari Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Gautam,A.R. Dubey,Arvind Srivastava,Manish Goyal
 
Respondent Counsel :- C.S.C.,Vihendra Singh
 

 
Hon'ble Dilip Gupta,J.

As prayed, learned counsel for the petitioner, list this petition in the next cause list to enable him to examine the consequences of dismissal of Writ Petition 5346 (S/S) of 2002 on 26.9.2002.

Order Date :- 4.4.2013

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