Ranjan Kumar Srivastava vs Union Of India
2013 Latest Caselaw 357 ALL

Citation : 2013 Latest Caselaw 357 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Ranjan Kumar Srivastava vs Union Of India on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7319 of 1996
 

 
Petitioner :- Ranjan Kumar Srivastava
 
Respondent :- Union Of India
 
Petitioner Counsel :- N.N.Jaiswal
 
Respondent Counsel :- Anurag Srivastava,B.B Saxena
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel appearing for the respondent prays for and is allowed three weeks' further time and no more for filing counter affidavit to the amended writ petition.

List thereafter.

Order Date :- 4.4.2013

R.U.

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