Rakesh Tripathi vs C/M Ram Ajor Mishra Inter College ...
2013 Latest Caselaw 352 ALL

Citation : 2013 Latest Caselaw 352 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Rakesh Tripathi vs C/M Ram Ajor Mishra Inter College ... on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5685 of 1996
 

 
Petitioner :- Rakesh Tripathi
 
Respondent :- C/M Ram Ajor Mishra Inter College And Others
 
Petitioner Counsel :- H.G.S. Parihar,Mohd.Yusuf,Pankaj Bajpai,Pt S Chandra,Ratnesh Lal,S. Mohd. Ali
 
Respondent Counsel :- C.S.C.,J.P.Singh,M.K.Pandey
 

 
Hon'ble Pankaj Mithal,J.

Petitioner is claiming salary as Assistant Teacher, LT Grade w.e.f. 22.7.1996. The writ petition has come up on the list after a long gap of time.

Learned counsel for the petitioner as such states that he may be permitted to obtain instructions whether the petitioner still wants to continue and press the writ petition.

On his request list in the next cause list.

Order Date :- 4.4.2013

SKS

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