Ashok Kumar Srivastava vs State Of U.P. Thru Ecy. ...
2013 Latest Caselaw 346 ALL

Citation : 2013 Latest Caselaw 346 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Ashok Kumar Srivastava vs State Of U.P. Thru Ecy. ... on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 71 of 2008
 

 
Petitioner :- Ashok Kumar Srivastava
 
Respondent :- State Of U.P. Thru Ecy. Cooperative & 3 Ors.
 
Petitioner Counsel :- H.K. Bhatt,R.K.S. Suryvanshi
 
Respondent Counsel :- C.S.C.,N.N.Jaiswal,Vinod Kumar Singh
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned counsel for the petitioner, the case is passed over for today.

List in the next cause list.

Order Date :- 4.4.2013

R.U.

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