Rukhsar Ahmad vs State Of U.P.And Another
2013 Latest Caselaw 342 ALL

Citation : 2013 Latest Caselaw 342 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Rukhsar Ahmad vs State Of U.P.And Another on 4 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2167 of 2010
 

 
Petitioner :- Rukhsar Ahmad
 
Respondent :- State Of U.P.And Another
 
Petitioner Counsel :- Salil K.Srivastava
 
Respondent Counsel :- G.A.,Rehan Ahmad Siddiqui
 

 
Hon'ble Ajai Lamba,J.

On request of Sri Dwivedi, learned State Counsel, list on 24.4.2013 to enable him to produce the entire case diary.

Interim direction to continue till the next date of listing.

Order Date :- 4.4.2013

A.Nigam

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