Mahrukh Mirza (Complaint Case) vs The State Of U.P And Anr.
2013 Latest Caselaw 340 ALL

Citation : 2013 Latest Caselaw 340 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Mahrukh Mirza (Complaint Case) vs The State Of U.P And Anr. on 4 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1500 of 2013
 

 
Petitioner :- Mahrukh Mirza (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- G.C Verma
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List this case on 09.4.2013 as fresh.

Order Date :- 4.4.2013

A.Nigam

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