Const. Gaya Prasad vs State Of U.P. & Others
2013 Latest Caselaw 334 ALL

Citation : 2013 Latest Caselaw 334 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Const. Gaya Prasad vs State Of U.P. & Others on 4 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 42540 of 2004
 

 
Petitioner :- Const. Gaya Prasad
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Tejpal,Sukhendu Pal Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list as Sri Sukhendu Pal Singh, learned counsel for the petitioner has sent an illness slip.

Order Date :- 4.4.2013

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