Smt. Veena Pani Tiwari vs Director Of Personnel (Civil) Air ...
2013 Latest Caselaw 333 ALL

Citation : 2013 Latest Caselaw 333 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Smt. Veena Pani Tiwari vs Director Of Personnel (Civil) Air ... on 4 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 17953 of 2004
 

 
Petitioner :- Smt. Veena Pani Tiwari
 
Respondent :- Director Of Personnel (Civil) Air Headquarters And Others
 
Petitioner Counsel :- H.P. Mishra
 
Respondent Counsel :- Ssc,A.K.Singh,D.K. Singh,S.K.Rai,Satish Kumar Rai
 

 
Hon'ble Dilip Gupta,J.

As learned counsel for the parties are agreed that the matter is to be decided by the Arms Force Tribunal at Lucknow, the office is directed to send the records to the Tribunal at Lucknow.

Order Date :- 4.4.2013

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