Mukesh Kumar Singh vs Distt. Assistant ...
2013 Latest Caselaw 330 ALL

Citation : 2013 Latest Caselaw 330 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Mukesh Kumar Singh vs Distt. Assistant ... on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5710 of 1996
 

 
Petitioner :- Mukesh Kumar Singh
 
Respondent :- Distt. Assistant Registrar,Coop.Societies & Others
 
Petitioner Counsel :- S.M.Waseem
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

On the request of learned standing counsel, list in the next cause list.

Order Date :- 4.4.2013

R.U.

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