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Ram Lal vs U.P.Power ...
2013 Latest Caselaw 326 ALL

Citation : 2013 Latest Caselaw 326 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
Ram Lal vs U.P.Power ... on 4 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 212 of 2009
 

 
Petitioner :- Ram Lal
 
Respondent :- U.P.Power Corp.Ltd.Thr.Chairman
 
Petitioner Counsel :- Mayanker Singh
 
Respondent Counsel :- Sandeep Dixit,Amit Singh Bhadwariya
 

 
Hon'ble Pankaj Mithal,J.

Shri Amit Singh Bhadwariya is not present and probably he had requested  for an adjournment has informed by the learned standing counsel.

In view of above, let the matter be put up tomorrow.

Order Date :- 4.4.2013

R.U.

 

 

 
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