Citation : 2013 Latest Caselaw 325 ALL
Judgement Date : 4 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 1248 of 1991 Petitioner :- E.S.I.C. Respondent :- Kariya Petitioner Counsel :- Rajesh Tiwari Hon'ble Rajes Kumar,J.
Admit.
Issue notice.
The appellant may take steps to serve the respondent by registered post.
Order Date :- 4.4.2013
OP
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