Sanjay Shivhare And Others vs Union Of India Thru Secy. And ...
2013 Latest Caselaw 324 ALL

Citation : 2013 Latest Caselaw 324 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Sanjay Shivhare And Others vs Union Of India Thru Secy. And ... on 4 April, 2013

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 64247 of 2012
 

 
Petitioner :- Sanjay Shivhare And Others
 
Respondent :- Union Of India Thru Secy. And Others
 
Petitioner Counsel :- Rajesh Mishra
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Respondents are allowed four weeks' further time to file counter affidavit.

List thereafter.

Order Date :- 4.4.2013

P.P.

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