Arvind Pratap Singh vs State Of U.P. And Others
2013 Latest Caselaw 319 ALL

Citation : 2013 Latest Caselaw 319 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Arvind Pratap Singh vs State Of U.P. And Others on 4 April, 2013

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 42880 of 2004
 

 
Petitioner :- Arvind Pratap Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.K.Upadhyaya,A.K. Upadhyay,Rajendra Rai
 
Respondent Counsel :- C.S.C.,Amit Tewari,Anil Tiwari
 

 
Hon'ble Dilip Gupta,J.

List this petition in the next cause list as Sri Rajendra Rai, learned counsel for the petitioner has sent an illness slip.

Order Date :- 4.4.2013

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