Prasoon Kumar Mall vs Committee Of Managment A.P.Inter ...
2013 Latest Caselaw 313 ALL

Citation : 2013 Latest Caselaw 313 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Prasoon Kumar Mall vs Committee Of Managment A.P.Inter ... on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3867 of 1993
 

 
Petitioner :- Prasoon Kumar Mall
 
Respondent :- Committee Of Managment A.P.Inter College And Others
 
Petitioner Counsel :- Vinod Kumar
 
Respondent Counsel :- I.B.Singh
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of learned counsel for the petitioner.

Order Date :- 4.4.2013

SKS

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