Shri Krishna & Others vs U.P. State Bridge Corpn. Ltd. & ...
2013 Latest Caselaw 312 ALL

Citation : 2013 Latest Caselaw 312 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Shri Krishna & Others vs U.P. State Bridge Corpn. Ltd. & ... on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5696 of 1996
 

 
Petitioner :- Shri Krishna & Others
 
Respondent :- U.P. State Bridge Corpn. Ltd. & Others
 
Petitioner Counsel :- Sahdeva Singh
 
Respondent Counsel :- A.K.Verma,Shishir Jain
 

 
Hon'ble Pankaj Mithal,J.

Shri Shishir Jain, learned counsel for the respondents states that the petitioners have already been regularized in service and therefore, the writ petition does not survive at all. He may file an affidavit bringing this fact on record within a week.

List thereafter.

Order Date :- 4.4.2013

R.U.

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