Subhash Chandra Sonkar vs Hindustan Aeronautics Limited ...
2013 Latest Caselaw 310 ALL

Citation : 2013 Latest Caselaw 310 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Subhash Chandra Sonkar vs Hindustan Aeronautics Limited ... on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3284 of 2007
 

 
Petitioner :- Subhash Chandra Sonkar
 
Respondent :- Hindustan Aeronautics Limited Thru G.M. & Anr.
 
Petitioner Counsel :- Yogesh Chandra Srivastava
 
Respondent Counsel :- P K Sinha,P.K.Sinha
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness slip of learned counsel for the petitioner.

Order Date :- 4.4.2013

R.U.

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