Anil Kumar Pandey vs D.I.O.S. & Others
2013 Latest Caselaw 309 ALL

Citation : 2013 Latest Caselaw 309 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Anil Kumar Pandey vs D.I.O.S. & Others on 4 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3870 of 1996
 

 
Petitioner :- Anil Kumar Pandey
 
Respondent :- D.I.O.S. & Others
 
Petitioner Counsel :- J.N.Mathur,Som Kartik
 
Respondent Counsel :- C.S.C.,Ramesh Pandey
 

 
Hon'ble Pankaj Mithal,J.

As prayed, list along with record of Writ Petition No. 2105 of 2008 (Brijesh Kumar Tiwari Vs. Sate of U.P.).

Order Date :- 4.4.2013

SKS

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