Arun Kumar Pandey vs State Of U.P.
2013 Latest Caselaw 306 ALL

Citation : 2013 Latest Caselaw 306 ALL
Judgement Date : 4 April, 2013

Allahabad High Court

Arun Kumar Pandey vs State Of U.P. on 4 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1762 of 2013
 

 
Petitioner :- Arun Kumar Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.K.Tripathi,Anand Prakash Vaish
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

(C.M.A. No.31799 of 2013)

This application seeks correction in the order of bail, passed by Coordinate Bench (Sudhir Kumar Saxena, J.).

Let this case be listed before the same Bench.

Order Date :- 4.4.2013

A.Nigam

Download the LatestLaws.com Mobile App