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Santosh Kumar Singh (Complaint ... vs The State Of U.P And Anr.
2013 Latest Caselaw 304 ALL

Citation : 2013 Latest Caselaw 304 ALL
Judgement Date : 4 April, 2013

Allahabad High Court
Santosh Kumar Singh (Complaint ... vs The State Of U.P And Anr. on 4 April, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 1206 of 2013
 

 
Petitioner :- Santosh Kumar Singh (Complaint Case)
 
Respondent :- The State Of U.P And Anr.
 
Petitioner Counsel :- Ratnesh Kant Agnihotri
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

(C.M.A.No.31347 of 2013)

This application seeks modification of order passed by Coordinate Bench (Vishnu Chandra Gupta, J.)

Let this application be listed before the same Bench.

Order Date :- 4.4.2013

A.Nigam

 

 

 
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