Yogesh Kumar vs State Of U.P. Thru' Secy. & Others
2013 Latest Caselaw 296 ALL

Citation : 2013 Latest Caselaw 296 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Yogesh Kumar vs State Of U.P. Thru' Secy. & Others on 3 April, 2013

Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- WRIT - C No. - 54676 of 2005
 

 
Petitioner :- Yogesh Kumar
 
Respondent :- State Of U.P. Thru' Secy. & Others
 
Petitioner Counsel :- Dr. G.S.D. Mishra,R.K. Dwivedi
 
Respondent Counsel :- C.S.C.,N. Mishra,Satya Prakash Shukla,Vipin Sinha
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

List the matter in the next cause list as Sri R.K. Dwivedi, learned counsel for the petitioner has sent an illness slip.

Order Date :- 3.4.2013

Download the LatestLaws.com Mobile App