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M/S Kajaria Ceramics Limited vs U.P. Power Corporation Ltd. And ...
2013 Latest Caselaw 295 ALL

Citation : 2013 Latest Caselaw 295 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
M/S Kajaria Ceramics Limited vs U.P. Power Corporation Ltd. And ... on 3 April, 2013
Bench: Ashok Bhushan, Sunita Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 66683 of 2012
 

 
Petitioner :- M/S Kajaria Ceramics Limited
 
Respondent :- U.P. Power Corporation Ltd. And Another
 
Petitioner Counsel :- Nikhil Agrawal,Dhruv Agrawal
 
Respondent Counsel :- N. Mishra,Sc
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Sri Nripendra  Mishra, learned counsel for the respondent prays for and is allowed one week's time to file counter affidavit.

List on 11.4.2013.

Order Date :- 3.4.2013

P.P.

 

 

 
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