Shiv Kumar vs State Of U.P. Thru Secy. And ...
2013 Latest Caselaw 294 ALL

Citation : 2013 Latest Caselaw 294 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Shiv Kumar vs State Of U.P. Thru Secy. And ... on 3 April, 2013

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 47951 of 2012
 

 
Petitioner :- Shiv Kumar
 
Respondent :- State Of U.P. Thru Secy. And Another
 
Petitioner Counsel :- O.P. Chaube,Shrawan Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Learned Standing Counsel prays for and is allowed one month and no more time to file counter affidavit.

List thereafter.

Order Date :- 3.4.2013

P.P.

Download the LatestLaws.com Mobile App