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Vijay Mal Kumar And 13 Others vs State Of U.P.Through Secretary ...
2013 Latest Caselaw 290 ALL

Citation : 2013 Latest Caselaw 290 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Vijay Mal Kumar And 13 Others vs State Of U.P.Through Secretary ... on 3 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1256 of 2005
 

 
Petitioner :- Vijay Mal Kumar And 13 Others
 
Respondent :- State Of U.P.Through Secretary Irrigation Deptt And 3 Others
 
Petitioner Counsel :- B.K.Yadav,Samshad Ali,Utkarsh Kumar
 
Respondent Counsel :- C.S.C.,I.P.Singh
 

 
Hon'ble Pankaj Mithal,J.

On behalf of the petitioners adjournment has been sought.

List this petition along with connected writ petitions in the next cause list.

Order Date :- 3.4.2013

SKS

 

 

 
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