Smt. Meera Devi Dubey vs Smt. Seema Sharma
2013 Latest Caselaw 286 ALL

Citation : 2013 Latest Caselaw 286 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Smt. Meera Devi Dubey vs Smt. Seema Sharma on 3 April, 2013

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 456 of 2009
 

 
Petitioner :- Smt. Meera Devi Dubey
 
Respondent :- Smt. Seema Sharma
 
Petitioner Counsel :- A.K. Gupta,M.K.Pandey
 
Respondent Counsel :- V.D. Ojha,Pranav Ojha,Swapnil Kumarl
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Sri A.K. Gupta, learned counsel for the petitioner has sent illness slip. The case is passed over for the day.

List in the next cause list.

Order Date :- 3.4.2013

P.P.

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