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Mauji Lal vs A.K. Sharma & Others
2013 Latest Caselaw 285 ALL

Citation : 2013 Latest Caselaw 285 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Mauji Lal vs A.K. Sharma & Others on 3 April, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 632 of 1991
 

 
Petitioner :- Mauji Lal
 
Respondent :- A.K. Sharma & Others
 
Petitioner Counsel :- A.K. Sharma,A.K.Tiwari,R.K.Porwal,U.C. Mishra
 
Respondent Counsel :- A.C.Mishra
 

 
Hon'ble Rajes Kumar,J.

Respondent no. 4 is represented by Sri P.K. Sinha, Advocate. His name is not shown in the cause list. List in the next cause list showing the name of Sri P.K. Sinha as counsel for the respondent.

Order Date :- 3.4.2013

OP

 

 

 
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