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M/S.Raj Kumar Children Academy vs State Of U.P. & Ors.
2013 Latest Caselaw 279 ALL

Citation : 2013 Latest Caselaw 279 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
M/S.Raj Kumar Children Academy vs State Of U.P. & Ors. on 3 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 2732 of 1992
 

 
Petitioner :- M/S.Raj Kumar Children Academy
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Amit Bose,V.N.Singh
 
Respondent Counsel :- C.S.C.,S.K. Sharma,Uma Jeet Gupta
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of Sri V.N. Singh, learned counsel for the petitioner.

Order Date :- 3.4.2013

SKS

 

 

 
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