Balkrishna vs U.P. State Food & Essential ...
2013 Latest Caselaw 277 ALL

Citation : 2013 Latest Caselaw 277 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Balkrishna vs U.P. State Food & Essential ... on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4031 of 2008
 

 
Petitioner :- Balkrishna
 
Respondent :- U.P. State Food & Essential Commodities Corp.Ltd. & 3 Ors.
 
Petitioner Counsel :- Mahendra Pratap Singh,Anil Kumar Mishra,Dinesh Sharma,Rajendra Prasad Shukla
 
Respondent Counsel :- Anil Saran,Digvijay Nath Dubey
 

 
Hon'ble Pankaj Mithal,J.

In order to substantiate his plea that oral evidence of the department is necessary, learned counsel for the petitioner wants time to study the matter.

As requested, list in the next cause list.

Order Date :- 3.4.2013

R.U.

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