Citation : 2013 Latest Caselaw 267 ALL
Judgement Date : 3 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 32040 of 2012 Petitioner :- Pankaj Lalji Mishra Respondent :- Union Of India Thru Its Secy. And Others Petitioner Counsel :- Ajay Kumar Singh,Ashish Kumar Singh Respondent Counsel :- A.S.G.I.,Prakash Padia,Vikas Budhwar Hon'ble Ashok Bhushan,J.
Hon'ble Mrs. Sunita Agarwal,J.
Counter affidavit has been filed by Sri Vikas Budhwar, learned counsel for the respondents.
As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.
List thereafter.
Order Date :- 3.4.2013
P.P.
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