Deepak Kumar vs State Of U.P. Thru' Principal Secy ...
2013 Latest Caselaw 265 ALL

Citation : 2013 Latest Caselaw 265 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Deepak Kumar vs State Of U.P. Thru' Principal Secy ... on 3 April, 2013

Bench: Shiva Kirti Singh, Chief Justice, Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Chief Justice's Court
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 8774 of 2012
 

 
Petitioner :- Deepak Kumar
 
Respondent :- State Of U.P. Thru' Principal Secy Nagar Vikas And Others
 
Petitioner Counsel :- K.K. Roy,Rajeev Kumar Singh,Shams Vikas
 
Respondent Counsel :- C.S.C.,Ajit Kumar Singh,Archana Srivastava,K.M. Asthana,Pankaj Srivastava,Rajesh Mishra
 

 
Hon'ble Shiva Kirti Singh,Chief Justice
 
Hon'ble Dilip Gupta,J.

As prayed, list the matter in the next cause list.

Order Date :- 3.4.2013

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