Satish Chandra Verma S/O Late Sri ... vs State Of U.P.Through Secretary ...
2013 Latest Caselaw 261 ALL

Citation : 2013 Latest Caselaw 261 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Satish Chandra Verma S/O Late Sri ... vs State Of U.P.Through Secretary ... on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7807 of 2008
 

 
Petitioner :- Satish Chandra Verma S/O Late Sri Anant Prasad
 
Respondent :- State Of U.P.Through Secretary Higher Education And Others
 
Petitioner Counsel :- Anurag Narain,Akhilesh Tripathi,Anil Kumar Mishra
 
Respondent Counsel :- C.S.C.,S.P.Shukla,U.N.Mishra
 

 
Hon'ble Pankaj Mithal,J.

Adjourned due to illness of learned counsel for the petitioner.

Learned counsel for the respondent if necessary may file affidavit so as to controvert the new fact alleged to have been stated in the rejoinder affidavit.

Order Date :- 3.4.2013

SKS

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