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Sheel Nidhi Shukla Thru.His Wife ... vs State Of U.P., Thru. Secretary, ...
2013 Latest Caselaw 258 ALL

Citation : 2013 Latest Caselaw 258 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Sheel Nidhi Shukla Thru.His Wife ... vs State Of U.P., Thru. Secretary, ... on 3 April, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- HABEAS CORPUS No. - 433 of 2012
 

 
Petitioner :- Sheel Nidhi Shukla Thru.His Wife Sheetal Soni
 
Respondent :- State Of U.P., Thru. Secretary, Home & Anr.
 
Petitioner Counsel :- Mukesh Kumar Tewari,Dev Shanker Tiwari
 
Respondent Counsel :- Govt. Advocate, Ashutosh Nigam
 

 
Hon'ble Ajai Lamba,J.

Repeatedly illness slips are being filed by learned counsel for the petitioner.

Today also, An illness slip has been submitted on behalf of learned counsel for the petitioner.

List on 08.4.2013. However, it is made clear that no further adjournment would be given.

Let Sri Ashutosh Nigam, Advocate, be informed about today's order.

State is directed to apprise the Court about the factual position, as it exist now.

Order Date :- 3.4.2013

A.Nigam

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Sheel Nidhi Shukla Thru.His Wife ... vs State Of U.P., Thru. Secretary, ...
2013 Latest Caselaw 258 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Sheel Nidhi Shukla Thru.His Wife ... vs State Of U.P., Thru. Secretary, ...2013 Latest Caselaw 258 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Sheel Nidhi Shukla Thru.His Wife ... vs State Of U.P., Thru. Secretary, ...
2013 Latest Caselaw 258 ALL