Jai Prakash Sharma vs Neelima Sharma
2013 Latest Caselaw 257 ALL

Citation : 2013 Latest Caselaw 257 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Jai Prakash Sharma vs Neelima Sharma on 3 April, 2013

Bench: Ashok Bhushan, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- FIRST APPEAL No. - 754 of 2005
 

 
Petitioner :- Jai Prakash Sharma
 
Respondent :- Neelima Sharma
 
Petitioner Counsel :- Pt. Dharm Narain Dubey
 
Respondent Counsel :- Ram Sheel Sharma
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Mrs. Sunita Agarwal,J.

Supplementary affidavit filed today be taken on record.

The appeal has already been admitted. List for hearing after four weeks.

Order Date :- 3.4.2013

P.P.

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