Citation : 2013 Latest Caselaw 252 ALL
Judgement Date : 3 April, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 588 of 2013 Petitioner :- Nirmal Singh And Others Respondent :- Anirudh Upadhyay And Others Petitioner Counsel :- Ratnesh Kumar Pandey Hon'ble Rajes Kumar,J.
The learned counsel for the appellants has filed affidavit of service stating therein that all the respondents have refused to receive the notice.
List after six weeks. Office is directed to give a fresh report about the service of notice.
Till the next date of listing, interim order shall continue.
Order Date :- 3.4.2013
OP
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!