Satya Narain Sharma vs Civil Judge (S.D.) And Others
2013 Latest Caselaw 248 ALL

Citation : 2013 Latest Caselaw 248 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Satya Narain Sharma vs Civil Judge (S.D.) And Others on 3 April, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 734 of 2013
 

 
Petitioner :- Satya Narain Sharma
 
Respondent :- Civil Judge (S.D.) And Others
 
Petitioner Counsel :- Preet Pal Singh Rathore
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Correction Application.

In third paragraph of the order dated 15.3.2013, in place of "Execution Case No. 12 of 2012", "Execution Case No. 12 of 2002" be read. The application is allowed.

Order Date :- 3.4.2013

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