Ram Kumar Tiwari vs State Of U.P.Through Secy. Local ...
2013 Latest Caselaw 242 ALL

Citation : 2013 Latest Caselaw 242 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Ram Kumar Tiwari vs State Of U.P.Through Secy. Local ... on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 3392 of 1992
 

 
Petitioner :- Ram Kumar Tiwari
 
Respondent :- State Of U.P.Through Secy. Local Self Lko. And Others
 
Petitioner Counsel :- Ram Karan Agarwal
 
Respondent Counsel :- C.S.C,Sanjay Srivastava
 

 
Hon'ble Pankaj Mithal,J.

Case called out.

No one stands up either in support of the petition or to oppose it.

The petition is pending since 1992 and it appears that by efflux of time it has been rendered infructuous and it is for the reason no one turns up.

Petition dismissed accordingly.

Order Date :- 3.4.2013

SKS

Download the LatestLaws.com Mobile App