Kamla Prasad vs Managing Director U.P.Project & ...
2013 Latest Caselaw 241 ALL

Citation : 2013 Latest Caselaw 241 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Kamla Prasad vs Managing Director U.P.Project & ... on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 5466 of 1996
 

 
Petitioner :- Kamla Prasad
 
Respondent :- Managing Director U.P.Project & Tube Well Corpn.
 
Petitioner Counsel :- D.K.Pandey
 
Respondent Counsel :- Devi Dayal Singh
 

 
Hon'ble Pankaj Mithal,J.

Counter affidavit as referred to in the order sheet dated 26.5.1997 is not available on record.

Office to trace it out and to place it on record.

Learned counsel for the respondent may also inform the court as to the status of the enquiry which is pending since 1993 in respect whereof report was submitted and the final order was to be passed expectedly within a period of one month from 26.5.1997.

List in the next cause list.

Order Date :- 3.4.2013

SKS

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