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Ankit Yadav vs U.P. Power Corporation Ltd. Thru ...
2013 Latest Caselaw 238 ALL

Citation : 2013 Latest Caselaw 238 ALL
Judgement Date : 3 April, 2013

Allahabad High Court
Ankit Yadav vs U.P. Power Corporation Ltd. Thru ... on 3 April, 2013
Bench: Pankaj Mithal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6404 of 2007
 

 
Petitioner :- Ankit Yadav
 
Respondent :- U.P. Power Corporation Ltd. Thru M.D. & Anr.
 
Petitioner Counsel :- R.K. Upadhyay,Illigible,Naveen Sinha,S.R.Tiwari
 
Respondent Counsel :- Sandeep Dixit,Amit Singh Bhadauria,S.K.Awasthi,Sanchit S. Asthana
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the petitioner seeks an adjournment.

On his request the case is adjourned for today.

Order Date :- 3.4.2013

SKS

 

 

 
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