The U.P. Khadi And Village ... vs Presiding Officer Labour ...
2013 Latest Caselaw 229 ALL

Citation : 2013 Latest Caselaw 229 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

The U.P. Khadi And Village ... vs Presiding Officer Labour ... on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 6605 of 1992
 

 
Petitioner :- The U.P. Khadi And Village Imdustries Board, Lko
 
Respondent :- Presiding Officer Labour Court(5) U.P. Lucknow, & Others
 
Petitioner Counsel :- Anil Kumar Srivastava,Ramji Das
 
Respondent Counsel :- C.S.C.,M.A. Naqvi,Mohd. Amir,S.K.I.Naqvi
 

 
Hon'ble Pankaj Mithal,J.

List this petition under the heading of final hearing in the next cause list.

Order Date :- 3.4.2013

R.U.

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