Dhani Ram & Others vs Nagar Nigam,Lucknow & Others
2013 Latest Caselaw 228 ALL

Citation : 2013 Latest Caselaw 228 ALL
Judgement Date : 3 April, 2013

Allahabad High Court

Dhani Ram & Others vs Nagar Nigam,Lucknow & Others on 3 April, 2013

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4608 of 1996
 

 
Petitioner :- Dhani Ram & Others
 
Respondent :- Nagar Nigam,Lucknow & Others
 
Petitioner Counsel :- G.S.L.Verma
 
Respondent Counsel :- R.K.Singh
 

 
Hon'ble Pankaj Mithal,J.

Learned counsel for the Nagar Nigam prays for an adjournment and his file is not available today.

List in the next cause list.

Order Date :- 3.4.2013

R.U.

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